Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(2) in Rajasthan Municipalities Act, 2009 (2)The provisions of sub-Section (6) of Section 39 shall apply to the findings of the State Government so recorded.
