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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(6) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(6)Immediately after the time for receipt of nomination paper is over; the Chief Election Authority shall cause to be published on the notice-board of the Board a list in Form 31 containing the names of the candidates whose nominations have been received.