Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(1) in Kerala Sports Act, 2000 (1)The duty of carrying out the provisions of this Act shall subject to the restrictions, conditions and imitations herein contained, be vested in the State Sports Council.
