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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(5)A person who has become a member of the Kshettra Panchayat under clauses (a),(c) or (d) of sub-section (1) of Section 6 shall cease to be a member upon his ceasing to hold the office by virtue of which he has become such member.] [Inserted by U.P. Act No. 22 of 2000 (w.e.f. 18.03.2000).]