Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(l) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(l)taking special steps to protect the interests of children, the blind, the aged, the handicapped and other vulnerable sections of the people;