Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135OO] [Entire Act]

State of Gujarat - Subsection

Section 135OO(3) in The Bombay Land Revenue Code, 1879

(3)The registering authority shall make a report in writing of such registration to the competent authority.