Andhra Pradesh High Court - Amravati
Paila Regarao vs Pragada Rama Rao on 17 June, 2022
-- ae IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI FRIDAY, THE SEVENTEENTH DAY OF JUNE, TWO THOUSAND AND TWENTY Two : PRESENT: THE HONOURABLE MS JUSTICE B S BHANUMATHI CIVIL REVISION PETITION NO: 3862 OF 2018 Helween) Paila Regarao, S/o, Late Apoalanaidu. . ..Petiicnar/Ressondent/ Defendant (AND Fragada Rama Rao, S/o. Govindaergiuiu, Hindu, Male, Aged S4 years | Rasiding _ Sub-Station, Naw Calany, Paravada Vilage, _P aravadea Mandal, Visakhapatnam Dis Respondent Petitions Plaintiff
Petition fled under Article 287 of the Carstiiution of incie, praying inat in the mrcumsiances stated in the riema FAnGIT of gfe: unds filed herein, before the High Court agorieved by the Ordar OF 16 70. 2049 In | LANo. STP A019 in OS No. 2174/2016 on the file of ihe Brincimel Senior Givi Judge at J ne akapalle, IA NO: 1 OF 2019 Petition fied under Sec HON Fad Spc pra ng thal in ihe crcumsiances sigied in ine afidavil fied in suppart of the Chil Rawision natition, the High Court may be plaasad to grant stay of all further praceadings in Os No. Sid of 2075 an the fie of the Principal sarvor Civil Judge's court, Anakapalle, "pénding disposal of ORP No.g86e of 2079, on. the file of the High Court | _ | Tre petition coming on for hearing, upon perusing the Civil Revision Petition and the memo of grounds filed in suppor thers sof and the earlier orders of the High Court we wn ~ we dated 12-12-2018, 08-01-2020, 11-0 2020, 30. og gosd, SE. 7O.2020 and 9 15,08 20228 7°"
made herein and upon hearing the ardurents of Sr Mangena Sree Rare Rao, Advocate for the Petilioner, and of Sri Gantasala Bhaskar, Acvooate for the Respondant the Gourt made the folowing:
ORDER i Heard learned counsel on both sides, Post on 22.06.2022 under the caption "For Orders'. THE then, interim order granted sarliershalistand extended, 200 assis Sd. ML SRINIVAS ion ° RB TA :
AYRUE COPY! NV REGISTRAR To For SECTION OFFICER
4. Yhe Principal Senior Civil Judge's cour _ Anwka salle, Vis Sah akhapatnam ; deste "ict
2. Qne CC to Sri Mangana Srearama Rao, Advocate [(QPUC) .3. One CC to Sri Gantesala Bhaskar, Advocate [(OPUC]
4. One spare copy HIGH COURT RSs, J DATED: T7008 2022 NOTE: POST ON 22.06.2022 UNDER THE CAPTION "FOR ORDERS". CRP Na S862 of 2019 INTERIM ORDER EXTENDED