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[Cites 0, Cited by 0] [Section 356Y(2)] [Section 356Y] [Entire Act]

Union of India - Subsection

Section 356Y(2)(d) in The Merchant Shipping Act, 1958

(d)procedure and the fees which may be levied for issuance of Anti-Fouling Systems Certificate for foreign ships in India and Indian ships in foreign countries under section 356T;