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State of Andhra Pradesh - Section

Section 6 in Damodaram Sanjivayya National Law University Act, 2008

6. Teaching in the University.

(1)All teachings in connection with degrees, diplomas and certificates of the University shall be conducted in accordance with the syllabus prescribed by the Regulations.
(2)The Courses and curricula and the authorities responsible for organizing the teaching of such courses and curricula shall be prescribed by the Regulations.