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[Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(4)(c) in The Coal Mines Regulations, 2017

(c)The operations and examinations required under this sub-regulation shall be carried out by or under the supervision of an engineer or other competent person, who shall record the date and other particulars thereof in a bound paged book kept for the purpose, and shall sign and date the same.