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State of Uttar Pradesh - Section

Section 4 in The U.P. Dental Surgeons Service Rules, 1979

4. Strength of the Service.

- (i) The strength of the Service and of each category of posts therein, shall be such as may be determined by the Governor from time to time.(ii)The strength of the service and of each category of posts therein shall until order varying the same are passed under sub-rule (1) shall be as follows :
Name ofPost Permanent Temporary
1 2 3
(a) DentalSurgeon (Ordinary Grade) 51 13
(b) DentalSurgeon (Selection Grade) .... 6
Provided that the Governor may-
(1)leave unfilled or hold in abeyance any vacant post without thereby entitling any person to compensation; or
(2)create such additional permanent or temporary posts from time to time, as may be considered necessary.