Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(a) in The Punjab Opium Orders, 1956 (a)the expression "pure opium" means the spontaneously co- agulated juice of capsules of the poppy plant, which has not been submitted to any manipulation other than that necessary for packing and transport;
