Section 74 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
74. Process sent to or received from other Courts:
(1)When a Court sends a process for service to any Court beyond its jurisdiction, it shall endorse on the process a certificate that the prescribed fee has been collected.(2)When a process bearing a certificate that the prescribed fee has been collected is received by a Court from another Court in the Union of India the Court shall cause to be served. without further charge.
