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[Cites 0, Cited by 0] [Section 7(16)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(16)(iii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(iii)In case an employee is appointed to the post in addition to his own duties, if his post is higher than the post he is holding, if the employee is qualified to hold the higher post or is senior enough for regular appointment to officiate on the higher post, he may be allowed to draw special pay not exceeding 10% of the pay of that post upto 60 days and not exceeding 20% of the pay for more than 60 days;