Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi 6 vs Maruti Suzuki India Ltd on 5 February, 2020
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.101 COURT NO.9 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11842/2018
PR. COMMISSIONER OF INCOME TAX DELHI 6 Appellant(s)
VERSUS
MARUTI SUZUKI INDIA LTD Respondent(s)
(FOR I.R. and IA No.119420/2018-CONDONATION OF DELAY IN FILING )
WITH
SLP(C) No. 32929/2018 (XIV)
(IA No.140408/2018-CONDONATION OF DELAY IN FILING and IA
No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 11919/2018 (XIV-A)
(FOR I.R. and IA No.137205/2018-CONDONATION OF DELAY IN FILING and
IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 11920/2018 (XIV-A)
(FOR I.R. and IA No.155109/2018-CONDONATION OF DELAY IN FILING and
IA No.155110/2018-CONDONATION OF DELAY IN REFILING)
Diary No(s). 33387/2018 (XIV)
(FOR I.R. and IA No.151988/2018-CONDONATION OF DELAY IN FILING and
IA No.151989/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 11921/2018 (XIV-A)
(FOR I.R. and IA No.142970/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 11977/2018 (XIV-A)
(FOR I.R. and IA No.143757/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 11835/2018 (XIV-A)
(FOR I.R. and IA No.157069/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 34/2019 (XIV-A)
(FOR I.R. and IA No.154277/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 33/2019 (XIV-A)
(FOR I.R. and IA No.159765/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 3826/2019 (XIV)
(FOR I.R. and IA No.181936/2018-CONDONATION OF DELAY IN FILING and
Signature Not Verified
IA No.181938/2018-CONDONATION OF DELAY IN REFILING)
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.02.05
17:00:06 IST
Reason:
SLP(C) No. 6631/2019 (XIV)
(FOR I.R. and IA No.13185/2019-CONDONATION OF DELAY IN FILING and
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IA No.13192/2019-CONDONATION OF DELAY IN REFILING)
Diary No(s). 44704/2018 (XIV)
Diary No(s). 23919/2019 (XIV)
(IA No. 119413/2019 - CONDONATION OF DELAY IN FILING and IA No.
119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 05-02-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Arijit Prasad, Sr. Adv.
Ms. Diksha Rai, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. S. Ganesh, Sr. Adv.
Ms. Kavita Jha, AOR
Ms. Devika Jain, Adv.
Mr. Anant Mann, Adv.
Mr. Anant Vijay Palli, Adv.
Ms. Garima Sachdeva, Adv.
Mr. Anupam Raina, Adv.
Mr. Nikhil Palli, Adv.
Mr. Deepak Goel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part. List the matters on 27.02.2020 as part heard matters.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
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