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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(10)(d) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(d)to any building or buildings in the same Commune owned by any company, association or firm, whether incorporated or not, and bona fide intended solely for the occupation of its officers, servants or agents.