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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Intensive Cultivation Scheme Loans Rules, 1951

(2)In an area which depends mainly on the crop of one season there shall ordinarily be one kist in the year. In an area which depends to a more or less equal extent on the crops of two seasons, there shall be two kists in the year. Where two kists are fixed, it is not necessary that they should be at intervals for payment may not be of six months' duration.