Delhi High Court - Orders
Esco Corporation vs Assistant Controller Of Patents And ... on 12 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 71/2022
ESCO CORPORATION ..... Appellant
Through: Mr. Pravin Anand, Advocate.
versus
ASSISTANT CONTROLLER OF
PATENTS AND DESIGNS ..... Respondent
Through: Mr. Vaibhav Garg, Senior Panel
Counsel with Mr. Rudra Paliwal, Government
Pleader and Ms. Shefali Munde, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.09.2022 Order dated 17.08.2022 passed by learned Joint Registrar records that present Appeal has already been disposed of by IPAB in OA/66/2020/PT/DEL, vide order dated 27.10.2021, copy of which has been placed on record.
In view of the aforesaid, no further order is required to be passed.
JYOTI SINGH, J SEPTEMBER 12, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.09.2022 19:14:00