Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Esco Corporation vs Assistant Controller Of Patents And ... on 12 September, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.A.(COMM.IPD-PAT) 71/2022
                                ESCO CORPORATION                                   ..... Appellant
                                            Through:             Mr. Pravin Anand, Advocate.

                                                    versus

                                ASSISTANT CONTROLLER OF
                                PATENTS AND DESIGNS                        ..... Respondent
                                             Through: Mr. Vaibhav Garg, Senior Panel
                                             Counsel with Mr. Rudra Paliwal, Government
                                             Pleader and Ms. Shefali Munde, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 12.09.2022 Order dated 17.08.2022 passed by learned Joint Registrar records that present Appeal has already been disposed of by IPAB in OA/66/2020/PT/DEL, vide order dated 27.10.2021, copy of which has been placed on record.

In view of the aforesaid, no further order is required to be passed.

JYOTI SINGH, J SEPTEMBER 12, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.09.2022 19:14:00