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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(25) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(25)"municipal market" or "municipal slaughter-house" means a market or a slaughter-house, as the case may be, which belongs to or is maintained by the Council;