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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11A(1)(iii) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(iii)In respect of hospitalization in any Government hospital or in the Nizam's Institute of Medical Sciences, Hyderabad, the amount to be reimbursed shall not exceed rupees Seventy five thousand on each occasion.