Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in The Punjab Land Preservation Act, 1900 (2)[ It shall extend to the whole of the State of [Punjab.] [Sub-section (2) inserted by Punjab Act No. 11 of 1942, section 4(a) ]
