Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Tripura - Subsection Section 78(2) in Tripura Municipal Act, 1994 (2)Recruitment to the post of officers and employees shall be made through such method as may be notified by the State Government from time to time.
