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Manipur High Court

Tk Moshil vs Robertson Asem on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:37:32 +05'30'                                                                Item No. 30 & 31
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                          CONT. CAS (C) No. 109 of 2023
                        TK Moshil
                                                                                           Petitioner
                                                     Vs.
                        Robertson Asem
                                                                                         Respondent
                                                       With
                                          MC (CONT. CAS (C)] No. 12 of 2024

                                          BEFORE
                    HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                    HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                       ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition as well as the application is adjourned.
List on 30.04.2024.
                                      JUDGE                              CHIEF JUSTICE
    Sandeep