Delhi High Court - Orders
Manish Kumar Giri Alias Sabi Giri vs Union Of India And Ors on 9 October, 2023
Author: Manmohan
Bench: Manmohan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9535/2017 & CM APPL. 38755/2017
MANISH KUMAR GIRI ALIAS SABI GIRI ..... Petitioner
Through: Mr.Trideep Pais, Sr.Advocate with
Ms.Amritananda Chakravorty,
Mr.Mihir Samson and Ms.Sitamsini
Cherukumeelli, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Anil Soni, CGSC with Mr.
Devvrat Yadav, Mr. Archil Misra,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 09.10.2023
1. Learned senior counsel for the petitioner has handed over his written submission. The same is taken on record.
2. Learned counsel for the respondents prays for and is permitted to file his written submission in accordance with the order dated 07th August, 2023 at least a week prior to the next date of hearing.
3. List on 15th January, 2024.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 9, 2023 AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:06:29