Supreme Court - Daily Orders
M/S Acme Tele Power Pvt Ltd vs M/S Lambda Eastern Telecommunication & ... on 12 January, 2010
LITEM NO.MM-15 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).908/2010
(From the judgement and order dated 31/12/2009 in SA No. 67/2008 &
MA No. 11428/2009 of The HIGH COURT OF UTTARAKHAND AT NAINITAL)
M/S ACME TELE POWER PVT LTD Petitioner(s)
VERSUS
M/S LAMBDA EASTERN TELECOMMUNICATION & O Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned
Judgment and prayer for interim relief and office report ))
Date: 12/01/2010 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE TARUN CHATTERJEE
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s) Mr. M.C. Dhingra,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 18th January, 2010.
(A.D. Sharma) (Phoolan Wati Arora) Court Master Court Master