Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 25 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~41 to 44, 48, 69 & 70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022
GODADDY.COM LLC .....Appellant
Through: Mr. Moazzam Khan, Mr.
Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Anvita Goel & Mr. Brijesh
Ujjainwal, Advs.
versus
SNAPDEAL PRIVATE LIMITED AND
ORS .....Respondents
Through: Ms. Shwetasree Majumder, Mr.
Aditya Verma, Mr. Shiv
Mehrotra & Mr. Regvid
Prashad, Advs.
Mr. Vijay Joshi & Mr.
Shubham Chaturvedi, Advs. for
Resp./ UOI.
Mr. Praveen Kumar Jain, Adv.
for R-34.
42
+ FAO(OS) (COMM) 174/2022
ENDURANCE DOMAINS TECHNOLOGY
LLP AND ORS .....Appellants
Through: Mr. Dayan Krishnan, Sr. Adv.
with Mr. Alipak Banerjee, Ms.
Shweta Sahu, Mr. Parva Khare,
& Mr. Brijesh Ujjainwal, Advs.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms. Shwetasree Majumder, Mr.
Aditya Verma, Mr. Shiv
Mehrotra & Mr. Regvid
Prashad, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/12/2024 at 00:18:23
Mr. Vijay Joshi & Mr.
Shubham Chaturvedi, Advs. for
Resp./ UOI.
Mr. Praveen Kumar Jain, Adv.
for R-32.
43
+ FAO(OS) (COMM) 209/2022
SNAPDEAL LIMITED .....Appellant
Through: Ms. Shwetasree Majumder, Mr.
Aditya Verma & Mr. Shiv
Mehrotra, Advs.
versus
GODADDY.COM, LLC AND OTHERS .....Respondents
Through: Mr. Moazzam Khan, Mr.
Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Anvita Goel & Mr. Brijesh
Ujjainwal, Advs. for R- 1 to 4.
Mr. Praveen Kumar Jain, Adv.
for R-33.
44
+ FAO(OS) (COMM) 270/2023
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Arjun Mookerjee,
Ms. Nikita Rathi, Ms. Anusha
Sinha & Mr. Rishabh Agarwal,
Advs.
versus
SONY INTERACTIVE ENTERTAINMENT
INC. .....Respondent
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobhit
Agarwal, Mr. Prajjwal
Kushwaha & Ms. Meghana
Kudligi, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/12/2024 at 00:18:23
48
+ FAO(OS) (COMM) 14/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debrashi
Dutta, Ms. Anusha Sinha & Mr.
Rishabh Agarwal, Advs.
versus
COLGATE PALMOLIVE COMPANY
AND ORS .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobhit
Agarwal, Mr. Prajjwal
Kushwaha & Ms. Meghana
Kudligi, Advs.
Ms. Anushka Arora, Adv. for
Resp./ UOI.
69
+ FAO(OS) (COMM) 279/2023
GODADDY COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debrashi
Dutta, Ms. Anusha Sinha & Mr.
Rishabh Agarwal, Advs.
versus
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobhit
Agarwal, Mr. Prajjwal
Kushwaha & Ms. Meghana
Kudligi, Advs.
Mr. Neel Mason, Mr. Vihan
Dang, Mr. Ujjawal Bhargava &
Ms. Anuparna Chatterjee,
Advs. for R-11.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/12/2024 at 00:18:23
70
+ FAO(OS) (COMM) 33/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debrashi
Dutta, Ms. Anusha Sinha & Mr.
Rishabh Agarwal, Advs.
versus
JOCKEY INTERNATIONAL INC & ORS. .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobhit
Agarwal, Mr. Prajjwal
Kushwaha & Ms. Meghana
Kudligi, Advs.
Mr. Neel Mason, Mr. Vihan
Dang, Mr. Ujjawal Bhargava &
Ms. Anuparna Chatterjee,
Advs. for R-9.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 25.11.2024 CM APPL. 68609/2024 [Clubbing Of Matter with (FAO (OS) (COMM) 173/2022] in FAO(OS) (COMM) 14/2024 Bearing in mind the disclosures made, the application is allowed. FAO(OS)(COMM) 14/2024 shall stand tagged with FAO(OS)(COMM) 173/2022 which is listed today.
The date of hearing fixed in the matter i.e. 29.01.2025 stands cancelled.
Application stands disposed of.
CM APPL. 66339/2023 (Ex.) & 66340/2023 (Ex.) in FAO(OS) (COMM) 279/2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/12/2024 at 00:18:23 Allowed subject to all just exceptions. Applications stand disposed of.
FAO(OS) (COMM) 173/2022 & CM APPL. 30294/2022 (Requisition of Single Judge Record), 30295/2022 (Permission to file Lengthy Synopsis) FAO(OS) (COMM) 174/2022 & CM APPL. 30300/2022 (Requisition of Single Judge Record), 30301/2022 (Permission to file Lengthy Synopsis & List Of Dates) FAO(OS) (COMM) 209/2022 & CM APPL. 35847/2022 (Stay), 35849/2022 (61 Days Delay) FAO(OS) (COMM) 270/2023 & CM APPL. 63992/2023 (Interim Stay) FAO(OS) (COMM) 14/2024 FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023 (Interim Stay) FAO(OS) (COMM) 33/2024 & CM APPL. 11711/2024 (Interim Stay) Ms. Majumder, learned counsel for the appellant in FAO(OS(COMM) 209/2022 is continuing with her submissions.
Let these matters be called again on 20.12.2024 as part heard in the category of "End of Board" matters.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 25, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/12/2024 at 00:18:23