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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(2)In appropriate cases, if the State Government is of the view that an existing Madressa Educational Institution need be expanded so as to have more classes, the State Government may order expansion of an existing institution from Senior (Intermediate Stage) to Senior (F.M) Stage, or from Senior (F.M.) Stage to Arabic College or Title Madrassa.