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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(1) in The Sikh Gurdwaras Act, 1925

(1)A member of a committee other than the president may resign his office by giving notice to the president and a president may resign his office by giving notice to the committee [and by informing the Board of his resignation.] [Added by Punjab Act 1 of 1959, Section 33(a).]