Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Supreme Court - Daily Orders

Laxmi Gupta vs Prabhuram on 19 May, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1621                                 COURT NO.14                     SECTION XVI-A

                                  S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 1153/2023

     LAXMI GUPTA                                                                      PETITIONER

                                                     VERSUS

     PRABHURAM                                                                        RESPONDENT

     (FOR ADMISSION and IA No.89705/2023-EX-PARTE STAY )

     WITH
     T.P.(Crl.) No. 341/2023 (XVI-A)
     (FOR ADMISSION and IA No.96294/2023-EX-PARTE STAY)

     Date : 19-05-2023 This petition was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s)                    Mr. Saurabh Bhargavan, Adv.
                                          Mr. Nikhil S. Nair, Adv.
                                          Mr. Dhiraj Abraham Philip, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following

                                                    O R D E R

Transfer Petition (Crl.) No. 1153 of 2023 The petitioner-wife seeks transfer of proceedings instituted by the respondent-husband being O.P. No. 1643 of 2019 titled “Prabhuram Vs Laxmi Gupta” pending on the file of Family Court at Attingal, District Thiruvananthapuram to the Family Court at Bandra, Mumbai on the grounds urged in this petition.

Issue notice.

Signature Not Verified

Digitally signed by Anita Malhotra Date: 2023.05.22 Pending further consideration of this transfer petition, there 16:19:48 IST Reason: shall be stay of further proceedings of O.P. No. 1643 of 2019. 1 Transfer Petition (Crl.) No. 341 of 2023 The petitioner-wife seeks transfer of proceedings instituted by the respondent-husband being M.C. No. 78 of 2019 titled “Laxmi Gupta vs. Prabhuram and Ors.” pending on the file of Judicial Magistrate First Class Varkala, District Thiruvananthapuram, Kerala to the Metropolitan Magistrate Court at Bandra, Mumbai on the grounds urged in this petition.

Issue notice.

     (GINNY MEHTA)                                        (RENU KAPOOR)
SENIOR PERSONAL ASSISTANT                             ASSISTANT REGISTRAR




                                       2