Allahabad High Court
State Of U.P. vs Alam @ Vijay Pratap Singh & Others on 12 July, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 49 Case :- GOVERNMRNT APPEAL DEFECTIVE No. - 299 of 2010 Petitioner :- State Of U.P. Respondent :- Alam @ Vijay Pratap Singh & Others Petitioner Counsel :- A.G.A. On Appeal. Hon'ble Bala Krishna Narayana,J.
Affidavit filed by Sri O. P. Tripathi, Sub-Divisional Magistrate, Madiyahun, District-Jaunpur, be kept on reocrd. Admit.
Issue notice to the respondents no. 1 to 5. Summon the lower court record. Order Date :- 12.7.2010 HR Criminal Misc. Stay Application No. 148438 Of 2010. Hon'ble Bala Krishna Narayana,J. Upon considering the submissions made by learned A. G. A., the parties are directed to maintain status quo as on date with regard to the property in question, till further orders of this Court. Order Date :- 12.7.2010 HR