Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354RM(1)] [Section 354RM] [Entire Act] State of Maharashtra - Subsection Section 354RM(1)(c) in The Mumbai Municipal Corporation Act, 1888 (c)by altering, enlarging, repairing or improving any buildings which have, or an estate or interest in which has, been acquired by the Corporation.