Delhi High Court - Orders
National Highways Authority Of India vs Theme Engineering Services Private Ltd ... on 23 March, 2021
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 56/2021 & CM APPL. 5246/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Appellant
Through: Mr. A.P. Singh, Ms. Padma Priya, Mr.
Dhruv Nayar, Advs.
versus
THEME ENGINEERING SERVICES PRIVATE LTD & ORS.
..... Respondents
Through: Ms. Nandadevi Deka, Mr. Sudhir Yadav,
Advs. for R-1&2
ORDER
% 23.03.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Mr. Justice Jasmeet Singh) could not assemble today.
List on 08.04.2021.
By Order (COURT MASTER) MARCH 23, 2021/ms/so Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:25.03.2021 18:27:11