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[Cites 0, Cited by 74] [Entire Act]

Union of India - Section

Section 29 in The Copyright Act, 1957

29. Term of copyright in works of international organisations.—

In the case of a work of any international organisation to which the provisions of section 41 apply, copyright shall subsist until sixty years from the beginning of the calendar year next following the year in which the work is first published.