Section 7(3) in The Maharashtra Khadi and Village Industries Rules, 1970
(3)[ Notwithstanding anything contained in sub-rule (2), all members including the Chairman, Member-Secretary and Vice-Chairman shall be entitled to Rs. 25 per day for attending the Meeting of the Board and Meeting of Committees and Sub-Committees appointed by the Board, with effect from the 27th January, 1970, and the Member-Secretary shall be entitled to the salary of Rs. 300 p.m. also from that day.] [Added by G. N. of 17.2.1971]
