Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Legislative Assembly Of Nagaland (Change In Representation) Act, 1968 5. Saving as to present Legislative Assembly. Nothing in this Act shall affect any representation in the present Legislative Assembly of Nagaland until its dissolution.
