Securities Appellate Tribunal
Icra Limited vs Sebi on 3 January, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 03.01.2024
Appeal No. 90 of 2020
ICRA Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Prashant Pakhiddey, Advocate with Ms. Tanya Mehta,
Ms. Vaibhavi Bhalerao, Advocates i/b DSK Legal for the
Appellants.
Mr. Mihir Mody, Advocate with Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr. Yash
Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.
WITH
Appeal No. 103 of 2020
India Ratings & Research Private Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Anuj Berry, Advocate with Mr. PSS Bhargava, Mr. Aryan
Agrawal and Mr. Vivek Shah, Advocates i/b Trilegal for the
Appellant.
Mr. Mihir Mody, Advocate with Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr. Yash
Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.
WITH
Appeal No. 456 of 2020
India Ratings & Research Private Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
2
Mr. Anuj Berry, Advocate with Mr. PSS Bhargava, Mr. Aryan
Agrawal and Mr. Vivek Shah, Advocates i/b Trilegal for the
Appellant.
Mr. Mihir Mody, Advocate with Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr. Yash
Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.
WITH
Appeal No. 556 of 2020
Care Ratings Ltd. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Mihir Mody, Advocate with Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr. Yash
Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.
AND
Misc. Application No. 473 of 2020
(Delay Application)
And
Appeal No. 523 of 2020
ICRA Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Prashant Pakhiddey, Advocate with Ms. Tanya Mehta,
Ms. Vaibhavi Bhalerao, Advocates i/b DSK Legal for the
Appellants.
Mr. Mihir Mody, Advocate with Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr. Yash
Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the Respondent.
3
ORDER:
1. Adjourned on the request of the appellants. List on February 22, 2024.
Ms. Meera Swarup Technical Member 03.01.2024 PRERNA Digitally by PRERNA signed PK MANISH MANISH KHARE Date: 2024.01.03 KHARE 15:28:11 +05'30'