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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(1)(ii) in The Delhi Police Act, 1978

(ii)all references in any enactment to any of the provisions of the enactments so ceasing to be in force shall, in relation to Delhi; be construed as references to the corresponding provisions of this Act.