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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

International Treaty - Subsection

Section 6(3)(g) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(g)a statement indicating how much of the sentence has already been served, including information on any pre-trial detention, remission of sentence or any other relevant element to the enforcement of the sentence;