Section 7 in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981
7. Petition to be dismissed for non-compliance with the rules.
- (Section 17-A(2)). - If any of the provisions of rule 3, sub-rule (1) of Rule 5 and sub-rule (1) of Rule 6 have not been complied with, the prescribed authority shall pass order dismissing the election petition and such order shall be final.
