Himachal Pradesh High Court
Balwinder Singh vs . State Of H.P. & Others on 21 April, 2022
Bench: Sabina, Satyen Vaidya
Balwinder Singh Vs. State of H.P. & Others .
CWP No. 408 of 2021 21.04.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. P.K. Bhatti, Additional Advocate General, for the respondents.
Learned Additional Advocate General requests for an adjournment to enable him to seek instructions as to whether the proposal for development of industrial area over the land in question has been finalized or not.
List again on 20th May, 2022.
(Sabina) Judge (Satyen Vaidya) Judge April 21, 2022 (ps/vh) ::: Downloaded on - 21/04/2022 20:09:22 :::CIS