Section 3 in Tamil Nadu Land Improvement Schemes (Preservation of Trees in Wind Belt and Shelter Belt) Rules, 1998
3. Maintenance of Register.
- The wind belt or shelter belt authority shall maintain a map showing the wind belts or shelter belts in each of the wind erosion villages and also a register containing the details of trees raised in such wind belts or shelter belts. A copy of such map and the register shall be furnished to the Village Administrative Officer, Tahsildar and Collector having jurisdiction over that village.
