Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(7) in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013 (7)The return of every quarter shall be filed before the last day of the month following that quarter.
