Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 18 January, 2018

            THE HIGH COURT OF MADHYA PRADESH
                        AC-27-2015
    (M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
                              PROTECTION GOVT. OF M.P.)


16
Jabalpur, Dated : 18-01-2018
    Shri V.R.Rao, Senior Advocate with Shri Akshat Agrawal,
Advocate for the petitioner.
    Shri Shekhar Bhargava, Senior Advocate with Ms.Anjali
Bhargava, Advocate for respondent.

At the request of learned counsel for the parties, list on 8.2.2018.

(HEMANT GUPTA) CHIEF JUSTICE C