Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 18 January, 2018
THE HIGH COURT OF MADHYA PRADESH
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P.)
16
Jabalpur, Dated : 18-01-2018
Shri V.R.Rao, Senior Advocate with Shri Akshat Agrawal,
Advocate for the petitioner.
Shri Shekhar Bhargava, Senior Advocate with Ms.Anjali
Bhargava, Advocate for respondent.
At the request of learned counsel for the parties, list on 8.2.2018.
(HEMANT GUPTA) CHIEF JUSTICE C