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Calcutta High Court

Vodafone Essar East Ltd vs The Asst. Commissioner Of Income on 5 January, 2010

Author: Soumitra Pal

Bench: Soumitra Pal

ORDER SHEET                                       Sheet No.
                         T No. 88 of 2009
                       WP No. 1347 of 2009
                  IN THE HIGH COURT AT CALCUTTA
                           ORIGINAL SIDE

                              VODAFONE ESSAR EAST LTD.
                                   -VERSUS-
                              THE ASST. COMMISSIONER OF INCOME
                         TAX, RANGE/CIRCLE-7, KOLKATA & ORS.

B E F O R E :
The Hon'ble Justice
SOUMITRA PAL

Dated, the 5th January, 2010.

                                   Appearance:
                                   Mr. J.P.Khaitan, Sr.Adv.
                                   Mr. C.M.Ghorawat, Adv.
                                   For the petitioner.
                                   Mr. Farook M. Razack, Addl.
                                   Solicitor General.
                                   Mr. D.K.Shome, Sr.Adv.
                                   Mr. Prithu Dudhoria, Adv.
                                   Ms.Priyanka Bhutoria, Adv.
                                   For the respondents.

The Court:- Let affidavit of service affirmed on 4th January, 2010 be kept on record.

Heard learned Advocates for the parties. On the prayer of the learned Additional Solicitor General, let the matter appear on 12th January, 2010 to enable him to obtain instruction.

(Soumitra Pal, J.) snn.

A.R.(CR).