Calcutta High Court
Vodafone Essar East Ltd vs The Asst. Commissioner Of Income on 5 January, 2010
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET Sheet No.
T No. 88 of 2009
WP No. 1347 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
VODAFONE ESSAR EAST LTD.
-VERSUS-
THE ASST. COMMISSIONER OF INCOME
TAX, RANGE/CIRCLE-7, KOLKATA & ORS.
B E F O R E :
The Hon'ble Justice
SOUMITRA PAL
Dated, the 5th January, 2010.
Appearance:
Mr. J.P.Khaitan, Sr.Adv.
Mr. C.M.Ghorawat, Adv.
For the petitioner.
Mr. Farook M. Razack, Addl.
Solicitor General.
Mr. D.K.Shome, Sr.Adv.
Mr. Prithu Dudhoria, Adv.
Ms.Priyanka Bhutoria, Adv.
For the respondents.
The Court:- Let affidavit of service affirmed on 4th January, 2010 be kept on record.
Heard learned Advocates for the parties. On the prayer of the learned Additional Solicitor General, let the matter appear on 12th January, 2010 to enable him to obtain instruction.
(Soumitra Pal, J.) snn.
A.R.(CR).