Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 247] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(d) in The Delhi Prevention Of Defacement Of Property Act, 2007 (d)"writing" includes printing, painting, decoration, lettering, ornamentation etc., produced by stencil.
