Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Madhya Pradesh - Section Section 2 in Madhya Pradesh Motor Vehicles Taxation Act, 1947 2. Subs. by M.P. Act 4 of 1960, S. 2, for "Central Provinces and Berar".
