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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(t) in Atomic Energy (Radiation Protection) Rules, 2004

(t)"nuclear fuel cycle" means all operations associated with the production of nuclear energy, including mining, milling, processing of uranium or thorium; enrichment of uranium; manufacture of nuclear fuel; operation of reactors; reprocessing of nuclear fuel; decommissioning; radioactive waste management and any research or development activity related to any of the foregoing;