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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(7)(f) in Agriculture University, Kota Act, 2013

(f)bring to the notice of the Vice-Chancellor and the Registrar any unauthorized expenditure or other financial irregularity and suggest appropriate action to be taken against persons at fault; and