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State of Uttar Pradesh - Section

Section 4 in U.P. Janhit Guarantee Rules, 2011

4. Issuing of acknowledgement to applicant. -

The person authorised under Rule 3 shall give acknowledgement to the applicant in Form-1 and if necessary documents have not been annexed with the application, then it shall be clearly mentioned in the acknowledgement and in such acknowledgement the stipulated time limit shall not be mentioned :Provided that if the necessary documents are annexed with the application then the last date of the stipulated time limit shall be mentioned in the acknowledgement.