Rajasthan High Court - Jodhpur
United India Insurance Co. Ltd vs Smt. Rajudi And Ors on 13 September, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 441/2014
United India Insurance Co. Ltd.
----Appellant
Versus
Smt. Rajudi And Ors.
----Respondent
For Appellant(s) : Mr. Anil Kaushik
For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 13/09/2021 Four weeks' time is hereby granted for filing P.F. and notices alongwith correct address for respondent No.5.
(MANOJ KUMAR GARG),J 76-Ishan/-
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